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Rajasthan High Court - Jaipur

State Of Raj And Ors vs B D Sharma on 4 July, 2012

Author: Arun Mishra

Bench: Arun Mishra

IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JAIPUR BENCH, JAIPUR DB Civil Special Appeal (W) No.575/2012 State of Raj. & Anr. Vs. B.D. Sharma Date:04/07/2012 HON'BLE THE CHIEF JUSTICE MR. ARUN MISHRA HON'BLE MR. JUSTICE NARENDRA KUMAR JAIN-I Mr. Mohd. Rahil Kalam, for appellants.

Considered Misc. Application No.11687/12 seeking condonation of delay. There is delay of 224 days in filing the appeal. For the reasons mentioned in the application duly supported by affidavit, delay is condoned. Misc. application is disposed of. Other defects are waived.

Heard on admission.

Counsel has submitted that similar appeal being DB SAW No.456/11, State of Rajasthan Vs. Tara Chand, has already been dismissed by this court vide judgment dated 19.9.2011. For the reasons stated in the aforesaid decision, this appeal is also dismissed. Stay application No.5541/12 is also dismissed.

(NARENDRA KUMAR JAIN-I)J.	    	   (ARUN MISHRA)CJ.


GS

All corrections made in the judgment/order have been incorporated in the judgment/order being emailed.

Govind Sharma, PA