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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(c) in Rules for the Grant of Marriage Advances to the Employees of the Municipalities

(c)Sanitary workers who are paid monthly wages at fixed rate and who are classified as menials and others like engineering road gang coolies, avenue coolies paid from contingencies are not eligible for the grant of marriage advance.