Gauhati High Court
Jaynab Bibi vs The Union Of India And 6 Ors on 5 February, 2020
Author: Manojit Bhuyan
Bench: Manojit Bhuyan, Parthivjyoti Saikia
Page No.# 1/3
GAHC010234672019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 7324/2019
1:JAYNAB BIBI
W/O- HAMED ALI, D/O- JABBAR ALI, VILL- MADHUSOULMARI, P.S.
GAURIPUR, DIST- DHUBRI, ASSAM
VERSUS
1:THE UNION OF INDIA AND 6 ORS.
REP. BY ITS SECY., GOVT. OF INDIA, MINISTRY OF HOME AFFAIRS, NEW
DELHI- 110001
2:THE ELECTION COMMISSION OF INDIA
REP. BY THE CHIEF ELECTORAL OFFICER
ASSAM
DISPUR
GHY-06
3:THE REGISTRAR GENERAL OF INDIA
REP. BY THE STATE CO-ORDINATOR
NRC
ASSAM
ULUBARI
GHY-05
4:THE STATE OF ASSAM
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
HOME DEPTT.
DISPUR
GHY-6
5:THE DIRECTOR GENERAL OF POLICE (ADMINISTRATION)
ASSAM
ULUBARI
GHY-07
Page No.# 2/3
6:THE DY. COMMISSIONER
DHUBRI
ASSAM
P.O.
P.S. AND DIST- DHUBRI
ASSAM
PIN- 783301
7:THE DY. COMMISSIONER OF POLICE (B)
DHUBRI
ASSAM
P.O.
P.S. AND DIST- DHUBRI
ASSAM
PIN- 78330
Advocate for the Petitioner : MR. A RAHMAN
Advocate for the Respondent : ASSTT.S.G.I.
BEFORE
HONOURABLE MR. JUSTICE MANOJIT BHUYAN
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
O R D E R
05.02.2020 (Manojit Bhuyan, J) Heard Mr. A. Rahman, learned counsel for the petitioner as well as Ms. G. Hazarika, learned counsel representing respondent no.1. Also heard Ms. B. Das, learned counsel represents respondent no.2; Ms. U. Das, learned counsel represents respondent no.3 and Mr. J. Payeng, learned counsel for respondent nos.4, 5, 6 and 7.
List for Motion again on 20.03.2020, as we propose to examine the case records at the first instance.
Office to requisition the case records in respect of F.T. Case No.3221/D/2011 from the office of the Foreigners' Tribunal No.1, Dhubri.
A copy of this order requisitioning the case records and the Forwarding Letter by which the Page No.# 3/3 case records are sent to this Court be made part of the record file of the Tribunal.
This order be brought to the notice of the Registrar (Judicial).
JUDGE JUDGE Comparing Assistant