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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(2) in The Orissa Nurses and Midwives Registration Act, 1938

(2)The Council may appoint such other officers and such clerks and servants as they may consider necessary for the purposes of this Act and shall pay them such salary and allowances (if any) as the Council may determine.