Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 28 in The Bengal Tanks Improvement Act, 1939

28. Procedure in proceedings under section 27.

- Notwithstanding anything contained in any other Act the procedure to be followed by the Collector of the district Commissioner or Board of Revenue in any proceedings under section 27 shall be in accordance with rules made under this Act.