Gauhati High Court
Dilip Kumar Singhania vs The State Of Assam And 5 Ors on 13 July, 2021
Author: Prasanta Kumar Deka
Bench: Prasanta Kumar Deka
Page No.# 1/3
GAHC010100472021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/3228/2021
DILIP KUMAR SINGHANIA
S/O LT. KEDARNATH SINGHANIA, R/O TULIP TOWER FLAT NO. 505
STADIUM ROAD, BAREILLY, P.O. BAREILLY, UTTAR PRADESH-243001
VERSUS
THE STATE OF ASSAM AND 5 ORS
REP. BY THE COMMISSIONER AND SECRETARY, DEPTT. OF
ENVIRONMENT AND FOREST GOVT. OF ASSAM, DISPUR, GUWAHATI-
781006
2:THE DIVISIONAL FOREST OFFICER
KAZIRANGA NATIONAL PARK AND TIGER RESERVE
NAGAON
ASSAM
PIN-782136
3:THE DIRECTOR AND PRINCIPAL CHIEF CONSERVATOR OF FOREST
HEAD AND FOREST FORCE
KAZIRANGA NATIONAL PARK AND TIGER RESERVE
P.O. BOKAKHAT DIST. GOLAGHAT
ASSAM
PIN-785612
4:THE FOREST RANGER
WESTERN RANGE
BAGORI KAZIRANGA NATIONAL PARK AND TIGER RESERVE
DEPTT. OF ENVIRONMENT AND FOREST NAGAON
ASSAM
PIN-782136
5:THE INVESTIGATION OFFICER CUM FORESTER I
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WESTERN RANGE
BAGORI KAZIRANGA NATIONAL PARK AND TIGER RESERVE
DEPTT. OF ENVIRONMENT AND FOREST NAGAON
ASSAM
PIN-782136
6:FOREST RANGE OFFICER
DEPTT. OF FOREST GOVT OF NAGALAND
SITAP RANGE
LONGLENG DIVISION NAGALAND-79862
Advocate for the Petitioner : MR. T DOLEY
Advocate for the Respondent : SC, FOREST
BEFORE
THE HON'BLE MR JUSTICE PRASANTA KUMAR DEKA
ORDER
13.07.2021 Heard Mr. R. K. Agarwalla, the learned counsel for the petitioner. Also heard Mr. P. N. Goswami, the learned Additional Advocate General, Assam assisted by Mr. R. R. Gogoi, the learned Standing Counsel for the Forest Department representing all the respondents.
It is submitted by Mr. Agarwalla that another WP(C)/3198/2021 is pending seeking the status report of the investigation wherein the truck of the petitioner is involved.
Let notice be issued. Mr. Gogoi accepts notice on behalf of all the respondents. Necessary extra copies be served on him. Notices are made returnable on 16.07.2021. As notices on behalf of all the respondents are accepted no formal notices are required to issued.
During the pendency of this writ petition the reply dated 28.06.2021 of the petitioner which forms Annexure-N of this writ petition shall be considered by the Investigation Officer Cum Forester-I i.e. respondent No. 5.
In view of the same, let this matter be listed on 16.07.2021 along with the WP(C)/3198/2021.
Page No.# 3/3 While listing this matter, the name of Mr. R. K. Agarwalla be shown in the cause list as the learned counsel for the petitioner.
JUDGE Comparing Assistant