Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Tamilnadu - Subsection Section 5(3) in The Thoothukudi City Municipal Corporation Act, 2008 (3)The persons referred to in sub-section (2) shall be entitled to tale part in the proceedings, but shall not have the right to vote in the meetings of the council.
