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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Bihar - Subsection

Section 37(3) in Bihar Inland Vessels Rules, 2013

(3)No male passenger on an inland vessel, knowing that a compartment or place has been reserved for the exclusive use of females, shall enter such compartment or place without lawful excuse, or having entered it, shall remain therein after being required by the master, or any other officer of the Inland vessel to leave it.