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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Madhya Pradesh - Subsection

Section 38(5) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

(5)[ The Academic Council may either approve or reject or alter the draft received from the Faculty or return it to the Faculty for further consideration together with its own suggestions.] [Substituted by M.P. Act No. 19 of 1985.]