Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(50)] [Section 6] [Entire Act] State of Kerala - Subsection Section 6(50)(k) in THE KERALA FINANCE ACT, 2020 (k)in item 13, in column (3) for the figure and symbol “6%”, the figure and symbol “8%”, shall be substituted;