Supreme Court - Daily Orders
Sachidhanandam vs E Vanaja And Ors. on 24 July, 2018
ITEM NO.13 REGISTRAR COURT. 1 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Civil Appeal No(s). 3667/2018
SACHIDHANANDAM Appellant(s)
VERSUS
E VANAJA AND ORS. & ORS. Respondent(s)
WITH
Diary No(s). 7823/2018 (XII)
( IA No.42022/2018-CONDONATION OF DELAY IN FILING[TO BE TAKEN UP
ALONGWITH ITEM NO. 10 I.E. SLP (c) NO. 22155/2014])
Date : 24-07-2018 This appeal was called on for hearing today.
For Appellant(s)
Mr. Balaji Srinivasan, AOR
Mr Preetam Shah, Adv.
Mr. M. A. Krishna Moorthy, AOR
For Respondent(s)
Mr Preetam Shah, Adv.
Mr. M. A. Krishna Moorthy, AOR
UPON hearing the counsel the Court made the following
O R D E R
Civil Appeal No(s). 3667/2018 Respondent nos. 1 to 8 are duly served/represented. Statement of case has not been filed by the parties and time has expired.
Registry to process the matter for listing before the Hon'ble Court as per rules.
Diary No(s). 7823/2018 Signature Not Verified Fresh tagged matter.
Digitally signed by HEMA JOSHI Date: 2018.07.28 11:30:24 ISTReason: KAPIL MEHTA
Registrar
24.07.2018
hj