Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Uttar Pradesh - Subsection Section 9(a) in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited (a)Capital may be raised by: -(i)entrance Fees;(ii)issue of shares;(iii)deposits from members;(iv)loans and debentures;(v)grants and subsidies; and(vi)donations.
