Bombay High Court
M/S. Riddhi Siddhi Collection Through ... vs Union Of India And Ors on 3 July, 2019
Bench: M.S. Sanklecha, Sandeep Kashinath Shinde
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 6368 OF 2019
M/s. Riddhi Siddhi Collection Through Its ....Petitioner
Proprietor Mr. Sunil Jain And Anr.
V/S
Union Of India And Ors. ....Respondent
Mr Prakash Shah with Mr Jas Sanghavi i/b Prompt Legal for Petitioner CORAM : M.S. SANKLECHA & SANDEEP KASHINATH SHINDE, JJ DATE : 3rd July, 2019 P.C. :
At the request of Ld. Advocate for the Petitioner, stand over to 08/07/2019.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 03/07/2019 ::: Downloaded on - 04/07/2019 04:56:33 :::