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Union of India - Section

Section 68 in The Coal Mines Provident Fund Scheme

68. [ Annual Report and Annual Account of Coal Mines Provident Fund. [Para 68 substituted Vide G.S.R. No. 414 dated 21.5.1988.]

- The Commissioner shall place a report on the working of Coal Mines Provident Fund Scheme relating to the previous financial year alongwith audited annual accounts at a meeting of the Board to be held before 15th November, each year and the Board shall submit such report with Accounts to the Central Government for placing them on the tables of the Houses by end of December each year.Provided that if the audit report is received subsequent to 15th October, the audited annual Accounts shall be placed in the next meeting of the Board to be convened within one month of its receipt.]