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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Himachal Pradesh - Subsection

Section 35(1)(a) in Himachal Pradesh Private Forests Act, 1954

(a)the period fixed under section 22 for preferring claims has elapsed, and all claims, if any, made under sections 22 and 31 have been disposed of by the Forest Officer; and