Supreme Court - Daily Orders
Gopal Krishna Patar @ Raja Peter vs Union Of India on 9 September, 2022
Bench: Dinesh Maheshwari, Bela M. Trivedi
ITEM NO.16 COURT NO.11 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (Crl.) No. 6969/2022
(Arising out of impugned final judgment and order dated 05-04-2022
in CRADB No. 856/2019 passed by the High Court of Jharkhand at
Ranchi)
GOPAL KRISHNA PATAR @ RAJA PETER Petitioner(s)
VERSUS
UNION OF INDIA Respondent(s)
(IA No. 95676/2022 - EXEMPTION FROM FILING O.T.)
Date : 09-09-2022 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DINESH MAHESHWARI
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s) Mr. Basant R, Sr. Adv.
Mr. Piyush Kumar, Adv.
Ms. Mamta Tiwari, Adv.
Mr. Arvind Kumar Ojha, Adv.
Mr. Rohitashva Chakraborty, Adv.
Mr. Chetan K.N., Adv.
Ms. Amrita Kumari, AOR
Mr. Satish Kumar Keshari, Adv.
For Respondent(s) Mr. K.M. Nataraj, ASG
Mr. Rajat Nair, Adv.
Mr. Shailesh Madiyal, Adv.
Mr. Vinayak Sharma, Adv.
Mr. Vatsal Joshi, Adv.
Mr. Anuj Srinivas Udupa, Adv.
Mr. Nakul Chengappa K.K., Adv.
Mr. Chitransh Sharma, Adv.
Mr. Arvind Kumar Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
Having heard learned senior counsel for the petitioner and Signature Not Verified having perused the material placed on record, we are not Digitally signed by NEETA SAPRA Date: 2022.09.09 persuaded to grant indulgence to the petitioner at this stage. 17:57:41 IST Reason:
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Learned ASG appearing for the respondent has also placed before us a copy of the order dated 30.08.2022 passed by the Trial Court specifically assigning utmost priority to the matter and fixing the case for recording of evidence on day-to-day basis from 15.09.2022 onwards.
Taking note of the overall circumstances and also the order passed by the Trial Court and expecting expeditious proceedings with priority to the matter, the prayer for bail is declined at this stage.
The petition stands dismissed. All pending applications stand disposed of.
(NEETA SAPRA) (RANJANA SHAILEY)
COURT MASTER (SH) COURT MASTER (NSH)
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