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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(3) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(3)With effect on and from such date all educational institutions admitted to the privileges of the Gujarat University and situate within the University area shall be deemed to be admitted to the privileges of the University and such institutions shall on and from such date cease to be associated with and to enjoy the privileges of the Gujarat University and the Gujarat University Act, 1949 shall thereupon cease to apply to them. The University shall as far as may be possible and consistent with this Act admit such institutions to all such privileges as they had from the Gujarat University immediately before such date.