[Cites 0, Cited by 0]
[Entire Act]
Union of India - Section
Section 9 in The Personal Injuries (Compensation Insurance) Scheme, 1972
9. Value in lump sum of amounts payable under Personal Injuries (Emergency Provisions) Act, 1962.-The value in lump sum of the pensions and allowances payable under the Personal Injuries (Emergency Provisions) Act, 1962 and specified in column 1 of the Table below shall be the corresponding amount indicated in column 2 thereof:--
TABLE| Pension and allowances | Value in lump sum |
| (1) | (2) |
| (i) Disability pension for 100% disablement | Rs. 6,900 |
| (ii) Family pension and children's | Rs. 6,900 |