Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Uttar Pradesh - Subsection Section 25(iii) in Rules under the United Provinces Excise Act, 1910 (iii)exemption shall not extend to preparations manufactured by any maker or firm produce whereof may be declared by the Government to be excluded from the scope of this rule.
