Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 417 in Gujarat High Court Rules, 1993 417. Application of other rules mutatis mutandis. - So far as may be applicable the rules in this Chapter shall with the necessary modifications and adaptations apply to the criminal appeals.
