Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Tamilnadu - Section Section 3 in General Statutes of the Dr. M.G.R. Medical University 3. Statutes etc. by whom made. - Subject to the provisions of the Act, Statutes and Ordinances are made by the Governing Council and Regulations by the Standing Academic Board.
