Bombay High Court
Maharashtra State Electricity ... vs Venco Research And Breeding Farms Pvt. ... on 31 October, 2018
Bench: S.C. Dharmadhikari, A.M. Badar, Bharati Harish Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 10764 OF 2011
Maharashtra State Electricity Distribution ....Petitioner
Company Limited, Through Suprintending
Engineer
V/S
The Electricity Ombudsman And Ors ....Respondent
WITH WRIT PETITION NO. 6783 OF 2009 Maharashtra State Electricity Distribution ....Petitioner Company Ltd.
V/S Venco Research And Breeding Farms Pvt. Ltd. ....Respondent And Anr.
WITH WRIT PETITION NO. 5367 OF 2016 Bulk Cement Corporation (india) Limited ....Petitioner V/S The Maharashtra State Electricity Distribution ....Respondent Company Limited And Anr.
WITH WRIT PETITION NO. 4573 OF 2016 Ultra Tech Cement Ltd. Through Gm, Shri. M.b. ....Petitioner Prabhu V/S Maharashtra State Electricity Distribution Co.
Page 1/3 ::: Uploaded on - 01/11/2018 ::: Downloaded on - 02/11/2018 02:31:30 :::Ltd. Through Superintending Engineering And Ors WITH WRIT PETITION NO. 9858 OF 2016 Ambuja Cements Ltd. ....Petitioner V/S The Maharashtra State Electricity Distribution ....Respondent Co. Ltd. And Anr WITH WRIT PETITION NO. 495 OF 2015 M/s. Intox Pvt. Ltd. ....Petitioner V/S The Superintending Engineer And Ors. ....Respondent Shri A.A.Kumbhkoni A.G. a/w Rahul Sinha & S.B.Lolge i/b DSK legal for Petitioner in WP 10764/2011.
Mr Abhay Nevagi a/w Amit Singh i/b Abhay Nevagi & Assosiates for petitioner in WP 495/2015.
Shri R.S.Apte Sr Counsel i/b P.D.Pise for petitioner in WP 4573/2016, Mr S.B Pawar a/w Mr A.R. Sawant i/by S.K.Legal Associates LLP for the petitioner in 5367/2016 Mr Rahul Narichania Sr. Counsel a/w Nidhish Malhotra a/w Zoya Syed and Darshan Furia i/b Ashish Mehta for petitioner in W.P 9858/2016.
....Respondent Page 2/3 ::: Uploaded on - 01/11/2018 ::: Downloaded on - 02/11/2018 02:31:30 ::: Neeta Masurkar a/w S.G.Thakur a/w Neiyaati Masurkar for RespondentNo.2 in WP 10764/2011.
Mrs Shruti D.Vyas \\\'B\\\' panel counsel for State in all matters.
Shri A.A.Kumbhkoni A.G. a/w Rahul Sinha & S.B.Lolge i/b DSK legal for Respondent in WP 9858/2016 and WP 5367/2016 & WP4573/2016.
Mr Gautam Ankhed a/w Ankur Shah i/b Shri Hemant Sethi for R.1 in WP 6783/2009.
CORAM : S.C. DHARMADHIKARI, A.M. BADAR & SMT. BHARATI HARISH DANGRE, JJ DATE : 31st October, 2018 P.C. :
Arguments are concluded. Judgment is reserved ( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 01/11/2018 ::: Downloaded on - 02/11/2018 02:31:30 :::