Section 17(2)(a) in Sree Sankaracharya University of Sanskrit Act, 1994

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(a)to advice the Syndicate on all academic matters especially in respect of-

(i)the courses of studies in the University;

(ii)the degrees, diplomas, titles, certificates and other academic distinctions to be granted by the University;

(iii)the qualifications of teachers in conformity with the recommendations of the University Grants Commission;

(iv)The qualifications for, and the conditions of, the admission of students to various courses of studies;

(v)the Institution of scholarships, fellowships, medals and prizes;

(vi)the establishment, abolition or reorganisation of academic departments;

(vii)the scheme of examinations to be conducted by the University;

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