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State of Rajasthan - Section

Section 9 in The Rajasthan Land Revenue (Allotment of Unculturable Waste Land For Development of Private Forest) Rules, 1986

9. Enquiry by the Sub-Divisional Officer.

- The Sub-Divisional Officer shall get the particulars given in each application verified from the entries existing in the annual registers or other revenue records and may make such enquiries as he may deem fit in this regard, and to the eligibility of the applicant and other connected matters.