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State of West Bengal - Section

Section 9 in West Bengal Madrasah Service Commission Act, 2008

9. Manner and scope of selection and procedure for conduct of business of Commission.

(1)The manner and scope of selection of persons for appointment to the posts of teachers in Madrasahs shall be such as may be prescribed.
(2)The procedure for conduct of business of the Commission shall be such as may be provided for by regulations.