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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(n) in Jharkhand Government Servants (Classification, Control & Appeal) Rules, 2016

(n)"Head of the Office" for the purpose of exercising the powers as Appointing, Disciplinary or Appellate Authority, means such authority who is declared to be the Head of the Office;