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State Consumer Disputes Redressal Commission

M/S Ajanta Pharma Ltd vs 1. Dr. Ing. H. C. F. Porsche Ag And Others on 27 June, 2013

  
 
 
 
 
 
 BEFORE THE HON'BLE STATE CONSUMER DISPUTES REDRESSAL 
  
 
 






 
            	



 



 
   
   
   


   
     
     
     

BEFORE THE
    HON'BLE STATE CONSUMER DISPUTES REDRESSAL 
    
   
    
     
     

COMMISSION,  MAHARASHTRA, MUMBAI
    
   
  
  
   

 
  
 
  
   
   

 
  
 
  
   
   
     
     
     
       
       
       

Complaint
      Case No. CC/12/185
      
     
    
     

 
    
   
    
     
     

 
    
   
    
     
     
       
       
       
         
         
         

1.

M/S AJANTA PHARMA LTD.

THROUGH MR. KUNDAN KUMAR CHOUHAN, AT 98. AJANTA HOSUE, CHARKOP, KANDIVALI WEST, MUMBAI -

400067 ...........Complainant(s)     Versus    

1. DR. ING. H. C. F. PORSCHE AG PORSCHEPLATZ-1, 70435, FEDERAL REPUBLIC GERMANY, HAVING OFFICE AT PORSCHE CENTRE MUMBAI, 13, N. S. PATKAR MARG, KEMPS CORNER, MUMBAI - 400007.

2. SHREYANS MOTORS PVT.LTD.

A/13, N S PATKAR MARG, KEMPS CORNER, MUMBAI - 400007 And ALSO ADD.401-C, POONAM CHAMBERS, Dr. A B ROAD, WORLI, MUMBAI 400018 ............Opp.Party(s)   BEFORE:

   
HON'BLE MR. Dhanraj Khamatkar PRESIDING MEMBER   HON'BLE MR. Narendra Kawde MEMBER   PRESENT:
Adv.Sayeed Mulani a/w.Adv.Patwardhan ......for the Complainant     ORDER (Per Shri Dhanraj Khamatkar, Hon'ble Presiding Member )   (1) Adv.Sayeed Mulani a/w.Adv.Patwardhan is present for the complainant. He files an e-mail stating therein that complainant wants to withdraw the complaint. Complaint is disposed off as withdrawn.
 

Pronounced on 27th June, 2013. 

   

[HON'BLE MR. Dhanraj Khamatkar] PRESIDING MEMBER       [HON'BLE MR. Narendra Kawde] MEMBER pgg