State Consumer Disputes Redressal Commission
M/S Ajanta Pharma Ltd vs 1. Dr. Ing. H. C. F. Porsche Ag And Others on 27 June, 2013
BEFORE THE HON'BLE STATE CONSUMER DISPUTES REDRESSAL
BEFORE THE
HON'BLE STATE CONSUMER DISPUTES REDRESSAL
COMMISSION, MAHARASHTRA, MUMBAI
Complaint
Case No. CC/12/185
1.M/S AJANTA PHARMA LTD.
THROUGH MR. KUNDAN KUMAR CHOUHAN, AT 98. AJANTA HOSUE, CHARKOP, KANDIVALI WEST, MUMBAI -
400067 ...........Complainant(s) Versus
1. DR. ING. H. C. F. PORSCHE AG PORSCHEPLATZ-1, 70435, FEDERAL REPUBLIC GERMANY, HAVING OFFICE AT PORSCHE CENTRE MUMBAI, 13, N. S. PATKAR MARG, KEMPS CORNER, MUMBAI - 400007.
2. SHREYANS MOTORS PVT.LTD.
A/13, N S PATKAR MARG, KEMPS CORNER, MUMBAI - 400007 And ALSO ADD.401-C, POONAM CHAMBERS, Dr. A B ROAD, WORLI, MUMBAI 400018 ............Opp.Party(s) BEFORE:
HON'BLE MR. Dhanraj Khamatkar PRESIDING MEMBER HON'BLE MR. Narendra Kawde MEMBER PRESENT:
Adv.Sayeed Mulani a/w.Adv.Patwardhan ......for the Complainant ORDER (Per Shri Dhanraj Khamatkar, Hon'ble Presiding Member ) (1) Adv.Sayeed Mulani a/w.Adv.Patwardhan is present for the complainant. He files an e-mail stating therein that complainant wants to withdraw the complaint. Complaint is disposed off as withdrawn.
Pronounced on 27th June, 2013.
[HON'BLE MR. Dhanraj Khamatkar] PRESIDING MEMBER [HON'BLE MR. Narendra Kawde] MEMBER pgg