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[Cites 0, Cited by 0] [Section 561(3)] [Section 561] [Entire Act]

State of Jharkhand - Subsection

Section 561(3)(b) in Jharkhand Municipal Act, 2011

(b)"election pamphlet or poster" means any printed pamphlet, hand-bill or other document distributed for the purpose of promoting or prejudicing the election of a candidate or group of candidates but does not include any handbill, placard or poster merely announcing the date, time, place and other particulars of an election meeting or routine instructions to election agents or workers.