Delhi High Court - Orders
Central Bureau Of Investigation vs Shir Narayan Diwakar And Ors on 25 May, 2023
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 189/2022
CENTRAL BUREAU OF INVESTIGATION
..... Petitioner
Through: Mr. Satyapal Singh, Head
Constable.
versus
SHIR NARAYAN DIWAKAR AND ORS
..... Respondents
Through: R-2 in person.
CORAM:
JOINT REGISTRAR (JUDICIAL) SUGANDHA
AGGARWAL
ORDER
% 25.05.2023 Matter is pending for service of R-2. R-2 is present in person. To ascertain his identity, he has produced his employee ID card which is seen and returned. Copy of the same is taken on record.
Mr. Satyapal Singh, Head Constable deputed by petitioner's office, has served the notice of the petition to R-2 personally on 26.10.2022 and today he identifies R-2 who is present in Court. R-2 stands duly served.
Since service of R-2 is complete, matter be placed before the Hon'ble Court on 12.07.2023.
SUGANDHA AGGARWAL JOINT REGISTRAR (JUDICIAL) MAY 25, 2023/yo This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 08:12:27