Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34H(1)] [Section 34H] [Entire Act]

Union of India - Subsection

Section 34H(1)(iv) in The Insurance Act, 1938

(iv)place marks of identification on such books, accounts or other documents or make or cause to be made extracts or copies therefrom.