Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act] Bengal Presidency - Subsection Section 9(1)(h) in Presidency-Towns Insolvency Act, 1909 (h)if he is imprisoned in execution of the decree of any Court for the payment of money. 2