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Delhi High Court - Orders

Emergy Enviro Pvt Ltd- Sine Iit Bombay ... vs Council For Scientific And Industrial ... on 25 January, 2023

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                          $~33
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +                        W.P.(C) 13244/2022
                               EMERGY ENVIRO PVT LTD- SINE IIT BOMBAY
                               COMPANY                                    ..... Petitioner
                                            Through: Mr. Raghav Alok, Advocate.
                                            versus
                               COUNCIL FOR SCIENTIFIC AND INDUSTRIAL RESEARCH &
                               ORS.                                      ..... Respondents
                                            Through: Mr. Malay Swapnil, Advocate for R-1
                                                        to 3 (M-9289898007)

                                  CORAM:
                                  JUSTICE PRATHIBA M. SINGH
                                               ORDER

% 25.01.2023

1. This hearing has been done through hybrid mode.

2. The case of the Petitioner is that performance security amount is not being released despite the work having been completed.

3. Let a short affidavit be filed by the Respondent within a period of four weeks.

4. List on 10th July, 2023.

PRATHIBA M. SINGH, J.

JANUARY 25, 2023 Rahul Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:30.01.2023 12:56:19