Delhi High Court - Orders
Emergy Enviro Pvt Ltd- Sine Iit Bombay ... vs Council For Scientific And Industrial ... on 25 January, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13244/2022
EMERGY ENVIRO PVT LTD- SINE IIT BOMBAY
COMPANY ..... Petitioner
Through: Mr. Raghav Alok, Advocate.
versus
COUNCIL FOR SCIENTIFIC AND INDUSTRIAL RESEARCH &
ORS. ..... Respondents
Through: Mr. Malay Swapnil, Advocate for R-1
to 3 (M-9289898007)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 25.01.2023
1. This hearing has been done through hybrid mode.
2. The case of the Petitioner is that performance security amount is not being released despite the work having been completed.
3. Let a short affidavit be filed by the Respondent within a period of four weeks.
4. List on 10th July, 2023.
PRATHIBA M. SINGH, J.
JANUARY 25, 2023 Rahul Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:30.01.2023 12:56:19