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Delhi High Court - Orders

Xxxix Rules 1 And 2 Of The Cpc) Bpi Sports ... vs Saurabh Gulati & Anr on 6 April, 2023

Author: C.Hari Shankar

Bench: C.Hari Shankar

                    $~87 (Original)
                    *        IN THE HIGH COURT OF DELHI AT NEW DELHI
                    +        C.O. (COMM.IPD-TM) 16/2021 and I.A. 13589/2021 (Order
                             XXXIX Rules 1 and 2 of the CPC)

                             BPI SPORTS LLC                                ..... Petitioner
                                               Through: Mr. Alankar Kirpekar and Mr.
                                               Jaspreet Singh Kapur, Advs.

                                               versus

                             SAURABH GULATI & ANR.               ...Respondents
                                          Through: Mr. Anurag Ahluwalia, CGSC
                                          for Respondent 2
                             CORAM:
                             HON'BLE MR. JUSTICE C.HARI SHANKAR
                                               ORDER

% 06.04.2023

1. Mr. Kirpekar has continued his submissions.

2. For further submissions, renotify on 24th April 2023 as part heard.

C.HARI SHANKAR, J APRIL 6, 2023 rb Signature Not Verified Digitally Signed By:KAMLA RAWAT Signing Date:10.04.2023 11:37:46