Delhi High Court - Orders
Xxxix Rules 1 And 2 Of The Cpc) Bpi Sports ... vs Saurabh Gulati & Anr on 6 April, 2023
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~87 (Original)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O. (COMM.IPD-TM) 16/2021 and I.A. 13589/2021 (Order
XXXIX Rules 1 and 2 of the CPC)
BPI SPORTS LLC ..... Petitioner
Through: Mr. Alankar Kirpekar and Mr.
Jaspreet Singh Kapur, Advs.
versus
SAURABH GULATI & ANR. ...Respondents
Through: Mr. Anurag Ahluwalia, CGSC
for Respondent 2
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 06.04.2023
1. Mr. Kirpekar has continued his submissions.
2. For further submissions, renotify on 24th April 2023 as part heard.
C.HARI SHANKAR, J APRIL 6, 2023 rb Signature Not Verified Digitally Signed By:KAMLA RAWAT Signing Date:10.04.2023 11:37:46