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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Bhopal State - Subsection

Section 2(1) in The Abolition of Jagirs and Land Reforms Rules, 1953 (Bhopal)

(1)by posting copies of the proclamation at his Court house, at the Tahsil building and at some conspicuous place in or near the village or villages in which the Jagir lands are situated, and