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[Cites 0, Cited by 0] [Section 45Z] [Entire Act]

Union of India - Subsection

Section 45Z(2) in The Banking Regulation Act, 1949

(2)The banking company shall be entitled to recover from the customer the cost of making such copies of the instrument.Explanation. - In this section "customer" includes a Government department and a corporation incorporated by or under any law.