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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(b) in Rules of Admission to Ayurvedic Colleges in Rajasthan, 1985

(b)No application for admission will be considered unless it is accompanied by the following:
(i)Attested true copy of the marks-sheet of the qualifying examination of the concerned University/Board.
(ii)Attested true copy of the High School/Higher Secondary certificate/Upadhyaya Certificate.
(iii)Certificates/Undertakings in the prescribed forms appended to these rules: