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[Cites 0, Cited by 0] [Section 40(3)] [Section 40] [Entire Act]

State of Tamilnadu - Subsection

Section 40(3)(d) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

(d)sanction not exceeding two and half times of the Budget Estimate after deducting the value of the spill over in respect of Government assisted plan programmes under the [Chennai] Transmission and Distribution System.]