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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Goa - Subsection

Section 57(5) in The Goa, Daman and Diu Shops and Establishments Act, 1973

(5)Every employer shall give an order of appointment to his employee in the establishment before such employee joins the service:Provided that in the case of an employee in the service at the commencement of this Act, the employer shall give such order of appointment within a period of three months from the date of such commencement.