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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(15) in AICTE (Open and Distance Learning Education) Guidelines for Standalone Institutions, 2019

15.2The learner support services to be provided by the Standalone Institution shall include the following, namely: -
15.2.1. Pre-admission counselling for prospective learners to provide information to facilitate them in taking an informed decision on joining a specific programme;
15.2.2. Support for admission related matters;
15.2.3. Details of study material and information shall also be available on the website of the Standalone Institution;
15.2.4. Arrangement to ensure the delivery of study material to learners within a fortnight from the date of admission.
15.2.5. A full-time dedicated help-desk well versed with the learner information data base providing single window services for all learner related queries.