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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(1) in The U.P. Bhoodan Yagna Rules, 1953

(1)Upon receipt of the said declaration, the Tahsildar shall register it in the same manner, as a report of succession or transfer of possession under section 34 of the U.P. Land Revenue Act, is registered in a register maintained for this purpose in the manner prescribed in sub-rule (2) below.