Section 1 in The Orissa Employees' State Insurance (Medical Benefit) Rules, 1951
1. Short title, extent and commencement.
(1)These rules shall be called the Orissa Employees' State Insurance (Medical Benefit) Rules, 1951.(2)[ They shall come into force in every area or areas of the State of Orissa on the date or dates from which Chapter-V of the Employees' State Insurance Act, 1948 comes into force.] [Substituted vide Lab. Department Notification No. 9653/6.10.1960.](3)[* * *] [Omitted vide Lab. Department Notification No. 9653/6.10.1960.]
