Karnataka High Court
Dr P Basavaraju vs Sri Mohan on 7 November, 2025
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NC: 2025:KHC:45183-DB
WA No. 1550 of 2025
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 7TH DAY OF NOVEMBER, 2025
PRESENT
THE HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE
AND
THE HON'BLE MR. JUSTICE C.M. POONACHA
WRIT APPEAL NO. 1550 OF 2025 (SCST)
BETWEEN:
1. DR. P BASAVARAJU
S/O LATE JUNJAPPA @ PUTTANNA
AGED ABOUT 55 YEARS
R/AT SRI SAI DENTAL CLINIC
OPP. BHARAT PETROL BUNK
NEAR VIJAYAPURA BUS STAND
VIJAYAPURA TOWN
DEVANAHALLI TALUK
BENGALURU RURAL DISTRICT-562 135
NOW R/AT
Digitally # 716, SRI DENTAL CLINIC
signed by RBI LAYOUT, 60 FT MAIN ROAD
AMBIKA H B JP NAGAR 7 PHASE
Location: OPPOSITE TO SHELL PETROL BUNK
High Court BANGALORE - 560 078
of Karnataka ...APPELLANT
(DR.P.BASAVARAJU, APPELLANT-PARTY-IN-PERSON - ABSENT)
AND:
1. SRI MOHAN
S/O LATE RAMASWAMY
AGED ABOUT 62 YEARS
R/AT NO.25, A.M.BLOCK
1ST MAIN, VYALIKAVAL
BENGALURU - 560 003
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WA No. 1550 of 2025
HC-KAR
2. SRI. JALAPPA @ SETU
S/O LATE JALAPPA
AGED ABOUT 55 YEARS
SRI. K. JAYARAM
SINCE DECEASED, BY LRS
3. SMT.JYOTHI
W/O LATE JAYARAM
AGED ABOUT 42 YEARS
4. SMT.J. KACHANA
D/O LATE JAYARAM
AGED ABOUT 27 YEARS
5. SMT. VARALAKSHMI J
LATE JAYARAM
AGED ABOUT 25 YEARS
6. KUM. PRIYANKA.J
D/O LATE JAYARAM
AGED ABOUT 22 YEARS
7. SRI. KALLAMBAKU PRAVEEN
S/O LATE JAYARAM
AGED ABOUT 20 YEARS
RESPONDENTS 2 TO 7
ARE ALL RESIDING AT
SATHYAMMA COLONY
NEAR POST OFFICE ROAD
VIJAYAPURA TOWN
DEVANAHALLI TALUK
BENGALURU RURAL DISTRICT - 562 135
8. STATE OF KARNATAKA
REVENUE DEPARTMENT
M.S. BUILDING
BENGALURU - 560 001
REPRESENTED BY
ITS SECRETARY
9. THE DEPUTY COMMISSIONER
BENGALURU RURAL DISTRICT
BENGALURU - 562 110
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HC-KAR
10. THE ASSISTANT COMMISSIONER
BENGALURU RURAL
BENGALURU - 561 203
11. THE TAHSILDAR
DEVANAHALLI TALUK OFFICE
BENGALURU RURAL - 562 110
12. SRI. KRISHNAPPA
S/O LATE SUBBARAYAPPA
R/AT VIJAYAPURA TOWN
DEVANAHALLI TALUK
BENGALURU RURAL DISTRICT - 562 135
13. DR. P. SHIVA
S/O LATE JUNJAPPA @ PUTTANNA
AGED 59 YEARS.
R/AT SRI SAI DENTAL CLINIC
OPP. BHARAT PETROL BUNK
NEAR VIJAYAPURA BUS STAND
VIJAYAPURA TOWN, DEVANAHALLI TALUK
BENGALURU RURAL DISTRICT-562135
NOW,
#3048, RAJIVNAGARA
VIJAYAPURA TOWN
DEVANAHALLI TALUK
BENGALURU RURAL DISTRICT - 562 135
14. DR.P.BHASKAR
S/O LATE JUNJAPPA @ PUTTANNA
AGED 57 YEARS
R/AT SRI SAI DENTAL CLINIC
OPP. BHARAT PETROL BUNK
NEAR VIJAYAPURA BUS STAND
VIJAYAPURA TOWN
DEVANAHALLI TALUK
BENGALURU RURAL DISTRICT - 562 135
NOW No.559, 2ND MAIN ROAD,
RBI LAYOUT, JP NAGAR 7 PHASE
BANGALORE - 560 078
...RESPONDENTS
(SMT. NAMITHA MAHESH, AGA FOR RESPONDENTS 8 TO 11)
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NC: 2025:KHC:45183-DB
WA No. 1550 of 2025
HC-KAR
THIS WRIT APPEAL IS FILED UNDER SECTION 4 OF THE
KARNATAKA HIGH COURT ACT PRAYING TO ALLOW THE WRIT
APPEAL AND SET ASIDE THE ORDER DATED 04.08.2025 IN WP
No.24483/2023 (SC/ST) AND DISPOSE OF THE MATTER TO ATTAIN
FINAILITY TO THE PROCEEDINGS AND TO PREVENT FURTHER
DELAY AND ABSUE OF PROCESS OF LAW & ETC.
THIS APPEAL, COMING ON FOR PRELIMINARY HEARING,
THIS DAY, JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM: HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE
and
HON'BLE MR. JUSTICE C.M. POONACHA
ORAL JUDGMENT
(PER: HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE)
1. None appears for the appellant.
2. The appeal is dismissed for default.
3. The pending interlocutory application also stands disposed of.
Sd/-
(VIBHU BAKHRU) CHIEF JUSTICE Sd/-
(C.M. POONACHA) JUDGE AHB, List No.: 1 Sl No.: 15