Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Karnataka High Court

Dr P Basavaraju vs Sri Mohan on 7 November, 2025

                                            -1-
                                                    NC: 2025:KHC:45183-DB
                                                       WA No. 1550 of 2025


                HC-KAR




                    IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                         DATED THIS THE 7TH DAY OF NOVEMBER, 2025

                                         PRESENT

                      THE HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE

                                            AND

                         THE HON'BLE MR. JUSTICE C.M. POONACHA

                            WRIT APPEAL NO. 1550 OF 2025 (SCST)

               BETWEEN:
               1.   DR. P BASAVARAJU
                    S/O LATE JUNJAPPA @ PUTTANNA
                    AGED ABOUT 55 YEARS
                    R/AT SRI SAI DENTAL CLINIC
                    OPP. BHARAT PETROL BUNK
                    NEAR VIJAYAPURA BUS STAND
                    VIJAYAPURA TOWN
                    DEVANAHALLI TALUK
                    BENGALURU RURAL DISTRICT-562 135

                    NOW R/AT
Digitally           # 716, SRI DENTAL CLINIC
signed by           RBI LAYOUT, 60 FT MAIN ROAD
AMBIKA H B          JP NAGAR 7 PHASE
Location:           OPPOSITE TO SHELL PETROL BUNK
High Court          BANGALORE - 560 078
of Karnataka                                              ...APPELLANT
               (DR.P.BASAVARAJU, APPELLANT-PARTY-IN-PERSON - ABSENT)

               AND:
               1.   SRI MOHAN
                    S/O LATE RAMASWAMY
                    AGED ABOUT 62 YEARS
                    R/AT NO.25, A.M.BLOCK
                    1ST MAIN, VYALIKAVAL
                    BENGALURU - 560 003
                               -2-
                                     NC: 2025:KHC:45183-DB
                                      WA No. 1550 of 2025


 HC-KAR



2.   SRI. JALAPPA @ SETU
     S/O LATE JALAPPA
     AGED ABOUT 55 YEARS

     SRI. K. JAYARAM
     SINCE DECEASED, BY LRS
3.   SMT.JYOTHI
     W/O LATE JAYARAM
     AGED ABOUT 42 YEARS

4.   SMT.J. KACHANA
     D/O LATE JAYARAM
     AGED ABOUT 27 YEARS

5.   SMT. VARALAKSHMI J
     LATE JAYARAM
     AGED ABOUT 25 YEARS

6.   KUM. PRIYANKA.J
     D/O LATE JAYARAM
     AGED ABOUT 22 YEARS

7.   SRI. KALLAMBAKU PRAVEEN
     S/O LATE JAYARAM
     AGED ABOUT 20 YEARS

     RESPONDENTS 2 TO 7
     ARE ALL RESIDING AT
     SATHYAMMA COLONY
     NEAR POST OFFICE ROAD
     VIJAYAPURA TOWN
     DEVANAHALLI TALUK
     BENGALURU RURAL DISTRICT - 562 135

8.   STATE OF KARNATAKA
     REVENUE DEPARTMENT
     M.S. BUILDING
     BENGALURU - 560 001
     REPRESENTED BY
     ITS SECRETARY

9.   THE DEPUTY COMMISSIONER
     BENGALURU RURAL DISTRICT
     BENGALURU - 562 110
                            -3-
                                    NC: 2025:KHC:45183-DB
                                     WA No. 1550 of 2025


HC-KAR



10. THE ASSISTANT COMMISSIONER
    BENGALURU RURAL
    BENGALURU - 561 203

11. THE TAHSILDAR
    DEVANAHALLI TALUK OFFICE
    BENGALURU RURAL - 562 110

12. SRI. KRISHNAPPA
    S/O LATE SUBBARAYAPPA
    R/AT VIJAYAPURA TOWN
    DEVANAHALLI TALUK
    BENGALURU RURAL DISTRICT - 562 135

13. DR. P. SHIVA
    S/O LATE JUNJAPPA @ PUTTANNA
    AGED 59 YEARS.
    R/AT SRI SAI DENTAL CLINIC
    OPP. BHARAT PETROL BUNK
    NEAR VIJAYAPURA BUS STAND
    VIJAYAPURA TOWN, DEVANAHALLI TALUK
    BENGALURU RURAL DISTRICT-562135

    NOW,
    #3048, RAJIVNAGARA
    VIJAYAPURA TOWN
    DEVANAHALLI TALUK
    BENGALURU RURAL DISTRICT - 562 135

14. DR.P.BHASKAR
    S/O LATE JUNJAPPA @ PUTTANNA
    AGED 57 YEARS
    R/AT SRI SAI DENTAL CLINIC
    OPP. BHARAT PETROL BUNK
    NEAR VIJAYAPURA BUS STAND
    VIJAYAPURA TOWN
    DEVANAHALLI TALUK
    BENGALURU RURAL DISTRICT - 562 135

    NOW No.559, 2ND MAIN ROAD,
    RBI LAYOUT, JP NAGAR 7 PHASE
    BANGALORE - 560 078
                                       ...RESPONDENTS
(SMT. NAMITHA MAHESH, AGA FOR RESPONDENTS 8 TO 11)
                                    -4-
                                               NC: 2025:KHC:45183-DB
                                                WA No. 1550 of 2025


 HC-KAR



      THIS WRIT APPEAL IS FILED UNDER SECTION 4 OF THE
KARNATAKA HIGH COURT ACT PRAYING TO ALLOW THE WRIT
APPEAL AND SET ASIDE THE ORDER DATED 04.08.2025 IN WP
No.24483/2023 (SC/ST) AND DISPOSE OF THE MATTER TO ATTAIN
FINAILITY TO THE PROCEEDINGS AND TO PREVENT FURTHER
DELAY AND ABSUE OF PROCESS OF LAW & ETC.

      THIS APPEAL, COMING ON FOR PRELIMINARY HEARING,
THIS DAY, JUDGMENT WAS DELIVERED THEREIN AS UNDER:

CORAM:        HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE
              and
              HON'BLE MR. JUSTICE C.M. POONACHA

                              ORAL JUDGMENT

(PER: HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE)

1. None appears for the appellant.

2. The appeal is dismissed for default.

3. The pending interlocutory application also stands disposed of.

Sd/-

(VIBHU BAKHRU) CHIEF JUSTICE Sd/-

(C.M. POONACHA) JUDGE AHB, List No.: 1 Sl No.: 15