Section 3(4) in Bureau of Indian Standards (Hallmarking) Regulations, 2018
(4)The application shall be accompanied by self-certified copy of the following documents, namely:-(a)proof of establishment of the firm or company;(b)proof of the address of the premises;(c)proof of identity of the signatory;(d)map indicating location of the premises from the nearest landmark; and(e)proof in regard to annual turnover.
