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Patna High Court - Orders

Larsen & Tubro Ltd. & Ors vs Rajesh Kumar Singh on 7 January, 2019

Author: Birendra Kumar

Bench: Birendra Kumar

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    Miscellaneous Appeal No.421 of 2014
                  ======================================================
                  Larsen & Tubro Ltd. & Ors

                                                                        ... ... Appellant/s
                                                       Versus
                  Rajesh Kumar Singh

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Appellant/s    :         Mr. Sandeep Kumar,
                                                   Mr. Rohit Raj

                  For the Respondent/s   :         None
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE BIRENDRA KUMAR
                                        ORAL ORDER

8    07-01-2019

Four weeks time is allowed to remove the defect Nos.

(iii), (iv), (v) and (viii).

Defect No.(vii) shall be considered along with I.A. No.3054 of 2014.

(Birendra Kumar, J) sanjeev/-

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