Patna High Court - Orders
Larsen & Tubro Ltd. & Ors vs Rajesh Kumar Singh on 7 January, 2019
Author: Birendra Kumar
Bench: Birendra Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.421 of 2014
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Larsen & Tubro Ltd. & Ors
... ... Appellant/s
Versus
Rajesh Kumar Singh
... ... Respondent/s
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Appearance :
For the Appellant/s : Mr. Sandeep Kumar,
Mr. Rohit Raj
For the Respondent/s : None
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CORAM: HONOURABLE MR. JUSTICE BIRENDRA KUMAR
ORAL ORDER
8 07-01-2019Four weeks time is allowed to remove the defect Nos.
(iii), (iv), (v) and (viii).
Defect No.(vii) shall be considered along with I.A. No.3054 of 2014.
(Birendra Kumar, J) sanjeev/-
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