Delhi High Court - Orders
Kiranjit Gujral vs State Of Nct Of Delhi & Ors on 15 March, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 68/2020 & CM APPL. 5124/2020
KIRANJIT GUJRAL ..... Appellant
Through: None.
versus
STATE OF NCT OF DELHI & ORS ..... Respondents
Through: Mr. Karan Nagrath, Ms. Uditi
Khattar, Mr. Vipul Pankaj Sanghi and
Mr.B.P. Sharma, Advocates for
respondent Nos. 2 to 4.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 15.03.2022
List on 11.10.2022.
SANJEEV SACHDEVA, J
MARCH 15, 2022
v
Signature Not Verified
Digitally Signed By:KUNAL Digitally Signed
MAGGU By:JUSTICE SANJEEV
Signing Date:17.03.2022 08:05:54 SACHDEVA
This file is digitally signed by PS Signing Date:03.16.2022
to HMJ Sanjeev Sachdeva. 14:09