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Delhi High Court - Orders

Kiranjit Gujral vs State Of Nct Of Delhi & Ors on 15 March, 2022

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

                                      $~28
                                      *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                                      +      FAO 68/2020 & CM APPL. 5124/2020
                                             KIRANJIT GUJRAL                            ..... Appellant
                                                           Through:     None.

                                                               versus

                                             STATE OF NCT OF DELHI & ORS                ..... Respondents
                                                           Through: Mr. Karan Nagrath, Ms. Uditi
                                                                     Khattar, Mr. Vipul Pankaj Sanghi and
                                                                     Mr.B.P. Sharma, Advocates for
                                                                     respondent Nos. 2 to 4.

                                             CORAM:
                                             HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                                                     ORDER
                                      %              15.03.2022



                                             List on 11.10.2022.

                                                                                SANJEEV SACHDEVA, J

                                      MARCH 15, 2022
                                      v




Signature Not Verified
Digitally Signed By:KUNAL                                                                    Digitally Signed
MAGGU                                                                                        By:JUSTICE SANJEEV
Signing Date:17.03.2022 08:05:54                                                             SACHDEVA
This file is digitally signed by PS                                                          Signing Date:03.16.2022
to HMJ Sanjeev Sachdeva.                                                                     14:09