Karnataka High Court
Basavaraj Sangappa Choudappagol Anr vs The Special Land Acquisition Officer on 30 July, 2012
Bench: Dilip B. Bhosale, L.Narayana Swamy
1
IN THE HIGH COURT OF KARNATAKA
CIRCUIT BENCH AT GULBARGA
DATED THIS THE 30TH DAY OF JULY 2012
PRESENT
THE HON'BLE MR.JUSTICE DILIP B. BHOSALE
AND
THE HON'BLE MR.JUSTICE L.NARAYANA SWAMY
MFA NO.32769/11(LAC)
BETWEEN
1. BASAVARAJ SANGAPPA CHOUDAPPAGOL
AGE:50 YEARS, OCC:AGRICULTURE
2. RAVIKUMAR SANGAPPA CHOUDAPPAGOL
AGE:48 YEARS, OCC:AGRICULTURE,
BOTH ARE R/O:KOLHAR, TQ:BASAVANA BAGEWADI,
DIST:BIJAPUR.
...APPELLANTS
(By Sri. LINGARAJ MARADI, ADV.,)
AND
THE SPECIAL LAND ACQUISITION OFFICER
ALAMATTI, DIST:BIJAPUR.
...RESPONDENT
THIS MFA IS FILED UNDER SECTION 54(1) OF THE LAND ACQUISITION ACT PRAYING TO SET ASIDE THE JUDGMENT AND AWARD PASSED BY THE CIVIL JUDGE (SR.DN) BASAVANA BAGEWADI IN LAC NO.44/2009 DATED 23.4.11 AND ETC., 2 THIS MFA COMING ON FOR FURTHER ORDERS, THIS DAY THE COURT DELIVERED THE FOLLOWING:
PC:
In view of the order dated 22.2.2012, the appeal stands disposed of.
Sd/-
JUDGE Sd/-
JUDGE TL