Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Maharashtra - Subsection Section 37(1) in The Dr. Babasaheb Ambedkar Technological University Act, 1989 (1)The first regulations and rules necessary for effective working of the University may be made by the First Vice-Chancellor with the approval of the Chancellor.
