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[Cites 0, Cited by 0] [Section 973] [Entire Act]

State of Punjab - Subsection

Section 973(3) in Punjab Jail Manual, 1996

(3)No work may be commenced till sanction to it has been accorded, an allotment of funds made, and orders for its commencement issued by competent authority. In emergent cases of danger or inconvenience suddenly arising, a definite written request must be made to the Executive Engineer who will act on his own responsibility.