Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(5) in The Gopalpur Port Rules, 1987 (5)When two vessels appear likely to meet in the approach channel, the vessel which is portward shall stop and anchor if necessary until the outward bound vessel has cleared the sand pump trestle and proceeds seawards.
