Delhi High Court - Orders
Deepak Khosla vs Rishi Sood & Ors on 5 October, 2023
Author: Siddharth Mridul
Bench: Siddharth Mridul
$~S-43
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS.(CRL) 13/2018, CRL.M.A. 30409/2018, CRL.M.A.
30410/2018, CRL.M.A. 30411/2018 & CRL.M.A. 30412/2018
DEEPAK KHOSLA ..... Petitioner
Through: Mr. Sanjeev Dubey, Senior Advocate
and Mr. Jay Savla, Senior Advocate
with Mr. Anand M. Mishra & Mr.
Ashutosh Gupta, Advocates with
Petitioner in-person.
versus
RISHI SOOD & ORS ..... Respondents
Through: Mr. Gurjot Singh, Advocate for R-1.
Ms. Anushka Baruah, Advocate for
R-2.
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 05.10.2023 Since there is a Special Division Bench comprising HMJ Siddharth Mridul and HMJ Rajnish Bhatnagar, for hearing of bail appeal being CRL.A. No. 184/2022, titled 'Sharjeel Imam vs. The State of NCT of Delhi and other connected appeals, it will not be possible for us to hear the present matter today.
Re-notify on 18.01.2024.
SIDDHARTH MRIDUL, J ANISH DAYAL, J OCTOBER 05, 2023/at Click here to check corrigendum, if any CONT.CAS.(CRL) 13/2018 Page 1 of 1 This is a digitally signed order.
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