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Delhi High Court - Orders

Deepak Khosla vs Rishi Sood & Ors on 5 October, 2023

Author: Siddharth Mridul

Bench: Siddharth Mridul

                                    $~S-43
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CONT.CAS.(CRL) 13/2018, CRL.M.A. 30409/2018, CRL.M.A.
                                                30410/2018, CRL.M.A. 30411/2018 & CRL.M.A. 30412/2018
                                                DEEPAK KHOSLA                                                                      ..... Petitioner
                                                            Through:                                           Mr. Sanjeev Dubey, Senior Advocate
                                                                                                               and Mr. Jay Savla, Senior Advocate
                                                                                                               with Mr. Anand M. Mishra & Mr.
                                                                                                               Ashutosh Gupta, Advocates with
                                                                                                               Petitioner in-person.
                                                              versus
                                                RISHI SOOD & ORS                                                                 ..... Respondents
                                                              Through:                                         Mr. Gurjot Singh, Advocate for R-1.
                                                                                                               Ms. Anushka Baruah, Advocate for
                                                                                                               R-2.
                                                CORAM:
                                                HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
                                                HON'BLE MR. JUSTICE ANISH DAYAL
                                                                                      ORDER

% 05.10.2023 Since there is a Special Division Bench comprising HMJ Siddharth Mridul and HMJ Rajnish Bhatnagar, for hearing of bail appeal being CRL.A. No. 184/2022, titled 'Sharjeel Imam vs. The State of NCT of Delhi and other connected appeals, it will not be possible for us to hear the present matter today.

Re-notify on 18.01.2024.

SIDDHARTH MRIDUL, J ANISH DAYAL, J OCTOBER 05, 2023/at Click here to check corrigendum, if any CONT.CAS.(CRL) 13/2018 Page 1 of 1 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/10/2023 at 22:44:03